Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 5 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

5. Reservation.

(1)General. - 21% seats are reserved for candidates belonging to Scheduled Tribe, 15% seats are reserved for candidate belonging to Scheduled Caste and 14% seats are reserved for candidates belonging to Other Backward Classes other than creamy layer of Other Backward Classes of Chhattisgarh, who are residents of Chhattisgarh by domicile.