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NCT Delhi - Section

Section 1 in THE DELHI URBAN ART COMMISSION ACT, 1973

1. Short title, extent and commencement.—(1) This Act may be called the Delhi Urban Art

Commission Act, 1973.
(2)It extends to the whole of the Union territory of Delhi.
(3)It shall come into force on such date1 as the Central Government may, by notification in theOfficial Gazette, appoint.