Tripura High Court
Party Name : Smt. Sandhya Deb vs Tripura State Electricity Corpn. Ltd. ... on 10 January, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :RSA 0000069/2013 Party Name : Smt. Sandhya Deb Vs Tripura State Electricity Corpn. Ltd. And Another THE HONBLE MR. JUSTICE S.TALAPATRA At the request of Mr. D.C. Nath, learned counsel appearing for the respondents, list this
appeal on 13.01.2017.
Mr. D.R. Choudhury, learned counsel appears for the petitioner.
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