Allahabad High Court
Kamal Culati vs State Of U.P.Through S.H.O.,Kotwali ... on 12 January, 2010
Court No. - 19 Case :- U/S 482/378/407 No. - 36 of 2004 Petitioner :- Kamal Culati Respondent :- State Of U.P.Through S.H.O.,Kotwali Distt.Lakhimpur-Kheri. Petitioner Counsel :- Salil K.Srivastava Respondent Counsel :- Govt.Advocate,Sushil Kumar Rastogi,Tek Chand Gupta Hon'ble S.C. Chaurasia,J.
(On Crl.Misc. Application No. 2413 of 2010) Learned counsel for the applicant is present. List alongwith Crl.Misc. Case No. 3658 of 2009, in the week commencing 1st February, 2010.
Application stands disposed of. Order Date :- 12.1.2010 AKS