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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(2)(c) in Gujarat Rural Debtors' Relief Act, 1976

(c)the particulars to be prescribed for the purposes of clause (vi) of sub-section (1) and clause (v) of sub-section (2) of section 6;