Supreme Court - Daily Orders
Afjal Ansari vs State Of Up on 25 September, 2023
Bench: Surya Kant, Dipankar Datta
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ITEM NO.27 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).11129/2023
(Arising out of impugned final judgment and order dated 24-07-2023
in CRLMA No.01/2023 passed by the High Court of Judicature at
Allahabad)
AFJAL ANSARI Petitioner(s)
VERSUS
STATE OF UP Respondent(s)
(FOR ADMISSION and I.R. and IA No.179394/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.179393/2023-EXEMPTION FROM
FILING O.T. and IA No.184574/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No.179392/2023-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.184513/2023-
APPLICATION FOR PERMISSION)
Date : 25-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. C.U. Singh, Sr. Adv.
Mr. Jubair Ahmad Khan, Adv.
Mr. Tamim Qadri, Adv.
Mr. Saeed Qadri, Adv.
Mr. Shraveen Kumar Verma, Adv.
Mr. Anuroop Chakravarti, Adv.
Mr. Siddharth Seem, Adv.
Mr. Saahil Gupta, Adv.
Mr. Deepak Bhati, Adv.
Mr. Shivendra Singh, Adv.
Ms. Udita Singh, AOR
For Respondent(s) Mr. K.M. Nataraj, A.S.G.
Mr. Sharan Dev Singh Thakur, A.A.G.
Ms. Ruchira Goel, AOR
Signature Not Verified
Mr. Siddharth Thakur, Adv.
Ms. Indira Bhakar, Adv.
Digitally signed by
satish kumar yadav
Date: 2023.09.26
18:47:56 IST
Reason: Mr. Ajay Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
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1. In view of letter circulated by learned counsel for the respondent – State seeking an adjournment to file counter affidavit, let the matter be listed on 10.10.2023.
2. Counter affidavit, if any, be filed, meanwhile.
3. It is made clear that no further adjournment shall be granted for the said purpose.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)