Supreme Court - Daily Orders
M/S. Dayagen Pvt.Ltd vs Rajendra Dorian Punj . on 3 April, 2014
P
ITEM NO.114 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s).1862-1863 OF 2009
M/S. DAYAGEN PVT.LTD & ORS. Appellant (s)
VERSUS
RAJENDRA DORIAN PUNJ & ORS. Respondent(s)
(With appln(s) for directions and office report)
Date: 03/04/2014 These Appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Appellant(s) Mr. Vikas Mehta,Adv.
Mr. Gaurav Vinayak,Adv.
Ms. Aditi Misra,Adv.
For Respondent(s) Mr. Vishnu B. Saharya,Adv.
Mr. Anoopam Sharma,Adv.
For M/s. Saharya & Co.,Advs.
Mr. Ranjit B. Ravi,Adv.
Ms. Bina Gupta,Adv.(Not present)
UPON hearing counsel the Court made the following
O R D E R
It has been submitted by the learned counsel appearing for the parties that efforts have been made to settle the matter out of the Court and mediation is going on.
In view of this, list the the matters on 9th July, 2014.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |