[Cites 0, Cited by 0]
[Section 37]
[Entire Act]
State of Rajasthan - Subsection
Section 37(6) in Rajasthan Forest Subordinate Service Rules, 2015
| (i) | Number of vacancies | Number of eligible persons to be considered |
| (a) for one vacancy | five eligible persons | |
| (b) for two vacancies | eight eligible persons | |
| (c) for three vacancies | ten eligible persons | |
| (d) for four or more vacancies | three times the number of vacancies |