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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 3(3)(b) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(b)the maximum retail price per month of any a-la-carte pay channel, forming part of such a bouquet, shall in no case exceed three times the average maximum retail price per month of a pay channel of that bouquet: