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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(2) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(2)One third of the total strength of the members of the Academic Senate shall be the quorum required for a meeting of the Academic SenateProvided that such quorum shall not be required at a convocation of the University or a meeting of the Academic Senate held for the purpose of conferring degrees, titles, diplomas or other academic distinctions.