Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(3) in The Institutes Of Technology (Amendment) Act, 2002 (3)The Institutes of Technology (Amendment) Second Ordinance, 2001 (Ord. 10 of 2001 ) is hereby repealed.
