Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Uttar Pradesh - Subsection

Section 114(iv) in Uttar Pradesh Municipal Corporation Act, 1959

(iv)the watering, scavenging and cleansing of all public streets and places in the City and the removal of all sweepings therefrom;