Section 7(5)(c) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

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State of Bihar - Subsection

Section 7(5)(c) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(c)The following documents shall be attached with the aforesaid application:

(i)Residential Certificate

(ii)Certificate of the treating medical attendant/hospital regarding the nature of applicants disease

(iii)Proof of age

(iv)Certificate issued by the Mukhiya/ Ward Member of the panchayat/Member of the panchayat samitee or the concerned Ward Council or in the urban area, as the case may be, specifying the nature of work the applicant is/was engaged in.

(v)A self attested photograph

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State of Bihar - Subsection

Section 7(5)(c) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011