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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2)(ii) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(ii)if the medical authority grants fitness certificate for a lower post, the employee, if willing, may be appointed to such post only if available; and