Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Uttar Pradesh - Subsection Section 37(1)(d) in The United Provinces Indian Medicine Act, 1939 (d)the conditions of residence of the trainees in the training centres recognised by the Board and the levying of fees for such residence;