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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in Tamil Nadu Business Facilitation Act, 2018

(1)The Government shall prescribe a Combined Application Form, in electronic format, which may consist of,-
(i)Forms under Central enactments without any change; and
(ii)existing Forms or new Forms in lieu of the existing Forms under State enactments.