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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Kerala - Subsection

Section 76(1) in Kerala University of Health Sciences Act, 2010

(1)The Government may at any time, by notification in the Gazette, transfer any Government college of Health and Allied Sciences to the University and from the date of such transfer the said college shall be a constituent College of the University.