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Supreme Court - Daily Orders

V.Ramasubbu vs Union Of India on 5 September, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.116                              COURT NO.6                    SECTION XVII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal     No(s).   5780/2018

     V.RAMASUBBU                                                            Appellant(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                                  Respondent(s)

     (IA No. 65061/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT AND IA No. 65063/2018 - EXEMPTION FROM FILING O.T.)

     Date : 05-09-2024 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
                             HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Appellant(s)                   Ms. Srishti Agnihotri, AOR
                                        Ms. Tara Elizabeth Kurien, Adv.

     For Respondent(s)                  Mr. Gurmeet Singh Makker, AOR

                                        Ms. Purnima Krishna, AOR

                                        Mr. Avneesh Arputham, Adv.
                                        Mr. Ankit Sharma, Adv.
                                        Mr. Nimish Gupta, Adv.
                                        M/S. Arputham Aruna And Co, AOR

                                        Ms. Aishwarya Bhati, A.S.G.
                                        Mr. Padmesh Mishra, Adv.
                                        Ms. Ruchi Gour Narula, Adv.
                                        Ms. Chitragda Rastvara, Adv.
                                        Ms. Shivika Mehra, Adv.
                                        Mr. G.S. Makker, AOR
                                        Mr. Mukesh Kumar Maroria, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 22nd January, 2025.

Signature Not Verified Digitally signed by ASHISH KONDLE Date: 2024.09.06

(ASHISH KONDLE) 10:15:45 IST Reason: (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)