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State of Mizoram - Section

Section 265 in Mizoram Excise Rules, 1983

265. Supervisors of warehouse or Excise Officer-in-charge of warehouse.

- Supervisor or the Officer-in-charge of warehouse is, for administrative purposes, directly subordinate to the Superintendent of Excise, and under the general control of the Commissioner. He is responsible for the efficient working of the warehouse under his charge and for any loss of Government revenue which may occur owing to mismanagement. He should assist the warehouse licensee and retail vendors as far as practicable without detriment to the interest of Government.