Section 18(2) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(2)The non-official member of the State Advisory Committee shall be paid travelling allowance for attending the meeting of such Committee at such rates as are admissible to a Group "A" officer of the State Government and daily allowances shall be calculated at the maximum rate admissible to such Group "A" officer.
