Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 68A(2)] [Section 68A] [Entire Act] Union of India - Subsection Section 68A(2)(a) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (a)every person who has been convicted of an offence punishable under this Act with imprisonment for a term of ten years or more;