Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(189) in Punjab Urban Planning and Development Building Rules, 2018

(189)"special building" means any building of special nature, which is not covered under the category of buildings mentioned in these rules;