Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(4) in The Orissa Chit Funds Rules, 1985

(4)Every order passed in appeal under Section 70 shall also be executed in the manner laid down in Sub-rules (2) and (3).