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[Cites 0, Cited by 0] [Section 151(10)] [Section 151] [Entire Act]

State of Uttar Pradesh - Subsection

Section 151(10)(b) in The General Rules (Civil), 1957

(b)The number of the entry thus made in column 2 shall also be noted on the cover of file A-1 or B of the files brought on the record, near the left hand upper corner. The number of papers thus added to the record of the first sub-part shall be noted on the wrapper of that sub-part at the place provided for it.