Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Karnataka - Subsection Section 27(2) in The Karnataka Homeopathic Practitioners Act, 1961. (2)The Board may recommend to the State Government for recognition of institutions to give instruction in the homoeopathic system of medicine or to hold examinations therein.
