Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 243S(2)] [Article 243S] [Constitution]

Constitution Subarticle

Article 243S(2)(a) in Constitution of India

(a)the composition and the territorial area of a Wards Committee;