Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(3) in The Delhi fire Prevention and Fire Safety Act, 1986 (3)After the removal of the persons under sub-section (1) or sub-section (2), as case may be, the Chief Fire Officer shall seal the building or premises.
