Section 20 in The Haryana Homoeopathic Practitioners (General) Rules, 1975
20. Allowances payable to the members attending meetings.
- [Section 24]. - Non-officials other than M.L.As/M.Ps. [shall draw travelling allowance [as well as daily allowance as admissible to a grade I (ii) Government employee from time to time] [Added by Haryana Notification - See Haryana Gazette dated 16.2.1988, page 247.] The other conditions laid down in the Punjab T.A. Rules for Government employees will also apply to journeys performed by non-official members except where otherwise provided.
