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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Districts (Formation) Act, 1974

5. Repeal Act I of 1865, Act VIII of 1317-F.

- The Andhra Pradesh (Andhra Area) District Limits Act, 1865 and Section 5 of the Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 F. are hereby repealed.