Supreme Court - Daily Orders
Suranjana Hazarika vs The State Of Assam on 13 March, 2023
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
1
ITEM NO.28 COURT NO.16 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2035/2023
(Arising out of impugned judgment and order dated 14-12-2022 in
CRLP No. 1264/2022 passed by the Gauhati High Court)
SURANJANA HAZARIKA Petitioner(s)
VERSUS
THE STATE OF ASSAM & ANR. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 13-03-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) M/S. Kmnp Law Aor, AOR
Mr. Abir Phukan, Adv.
Mr. V. Shyamohan, Adv.
Mr. Vedant Goel, Adv.
Mr. Kamesh Gaud, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. Abir Phukan, learned counsel appearing for the petitioner. He submits that the impugned ad-interim order is devoid of reason whereas in matters such as this, some reasons should have been recorded by the learned Judge. The counsel relies Signature Not Verified on the judgments of this Court in Neeharika Digitally signed by Deepak Singh Date: 2023.03.14 Infrastructure Pvt. Ltd. v. State of Maharashtra and Others 17:49:09 IST Reason:
[(2021) SCC OnLine SC 315], Salimbhai Hamidbhai Menon v. Niteshkumar Maganbhai Patel and Another [(2021) SCC OnLine SC 2 647] and Siddharth Mukesh Bhandari v. State of Gujarat and Another [(2022) 10 SCC 525).
We have noticed that the High Court has called for the scanned copy of the LCR and has stayed the further proceedings before the JMFC, Kamrup(M), Guwahati until the returnable date. The learned counsel Mr. Phukan at this stage seeks permission to withdraw this Special Leave Petition to raise all the above contentions in the pending proceeding before the High Court.
The Special Leave petition is accordingly dismissed as not pressed reserving the liberty of the petitioner to move the High Court.
(DEEPAK JOSHI) (KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR