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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in THE INDUSTRIAL RELATIONS CODE, 2020

(d)"average pay" means the average of the wages payable to a worker,-
(i)in the case of monthly paid worker, in three complete calendar months;
(ii)in the case of weekly paid worker, in four complete weeks;
(iii)in the case of daily paid worker, in twelve full working days,