Supreme Court - Daily Orders
M/S Eleganza Jewellery Ltd vs The Commissioner Of Income Tax-8 on 31 March, 2014
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ITEM NO.35 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).7553/2014
(From the judgement and order dated 18/02/2014 in WPL No.2763/2013 of The
HIGH COURT OF BOMBAY)
M/S ELEGANZA JEWELLERY LTD Petitioner(s)
VERSUS
THE COMMISSIONER OF INCOME TAX-8 & ORS Respondent(s)
(With prayer for interim relief )
Date: 31/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Pramod Kumar Parida, Adv.
Ms. Sanjukta Chowdhary, Adv.
Mr. T. Harish Kumar,Adv.
Mr. V. Vasudeva, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Special leave petition is dismissed.
|(Rajesh Dham) | |(Renu Diwan) | |Court Master | |Court Master |