Section 17A(2) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
(2)[ The assistance shall be restricted to 65 registered manual workers, depending upon the applications received per year in each district on "First Come-First Serve" basis.] [Inserted by G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.]
