Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 5 in The Tamil Nadu Acquisition of Land for Industrial Purposes Act, 1997 5. Use of land acquired. - Where any land has been acquired under this Act, the Government may use or cause to be used such land for the purpose of this Act.
