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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Andhra Pradesh - Subsection

Section 68(2) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(2)The names of the candidates shall be arranged on the Balloting Unit in the same order in which they appear in the list of the contesting candidates.