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State of Mizoram - Section

Section 259 in Mizoram Excise Rules, 1983

259. In taking stock accounts Excise Officer is to be assisted by a sufficient number of staff.

- Every licensee, who is required by Rule 258 to keep accounts, shall when required by an Excise Officer of or above the rank of Sub-Inspector, assist him by a sufficient number of servants in taking account of his stock.Payment of compensation