Section 17E(2) in A.P. Farmers Organisation Rules, 1997
(2). Appeals in Medium Irrigation System(a)Any party to a dispute or difference aggrieved by the decision made or order passed by the managing committee of a Water Users Association may appeal to the managing committee of the Project Committee, whose decision thereon shall be final.(b)Any party to a dispute or difference aggrieved by the decision made or order passed by the managing committee of a Project Committee may appeal to the Apex Committee, whose decision thereon shall be final.In case of Project Committee or Apex Committee is not functioning the appellate authority will be the Superintending Engineer and Chief Engineer respectively whose decision thereon shall be final
