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State of Odisha - Section

Section 7 in The Orissa Registration of Births and Deaths Rules, 2001

7. Death certificate.

- The Certificate as to the cause of death required under Sub-section (3) of Section 10 shall be issued in Form No. 5 or 6 and the Registrar shall, after making necessary entries in the Resister of deaths, forward all such certificate to the Chief Registrar by the 10th of the month immediately following the month to which the certificate relate.