Section 2 in The Maharashtra Kidney Transplantation Rules, 1989
2. Definitions.
- In these rules, unless the context otherwise requires, -(a)'Act' means the Maharashtra Kidney Transplantation Act, 1982 (Maharashtra XII of 1983);(b)'Director' means the Director of Medical Education and Research of the Government of Maharashtra, Bombay;(c)'Form' means a form appended to these rules;(d)'Section' means the section of the Act;(e)words and expressions used but not defined in these rules shall have the meanings respectively, assigned to them under the Act.
