Bombay High Court
Digital Cable Operators Association Of ... vs Union Of India Anr on 6 November, 2020
Author: Anuja Prabhudessai
Bench: A. A. Sayed, Anuja Prabhudessai
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TRAI Matters-06.11.2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 547 OF 2020
Digital Cable Operators' Association
of Mumbai & Ors. ... Petitioners
Vs
Union of India & Anr. ... Respondents
Mr. Shardul Singh i/b. Rahul Soman for the Petitioners.
Mr. Ashish Kamath a/w. Samsher Garud a/w. Bijal Gandhi a/w.
Pooja Yadav a/w. Bhavika Deora i/b. Jayakar & Partners for TRAI.
CORAM : A. A. SAYED &
SMT. ANUJA PRABHUDESSAI, JJ.
DATED : 06 NOVEMBER, 2020 P.C.:
Arguments of Mr. Singh heard. Arguments of Mr. Kamath are in progress.
2. List after Diwali vacation.
(Anuja Prabhuddesai, J.) (A. A. Sayed, J.) Uday.P.Kambli 1/1 ::: Uploaded on - 06/11/2020 ::: Downloaded on - 07/11/2020 05:17:44 :::