Bombay High Court
Pragati Teak Wood vs The Union Of India And Ors on 24 March, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4637 OF 2021
Bhavani Timber Mart ....PETITIONER
V/S
The Union Of Inida Thr. Secretary Ministry Of....RESPONDENT
Agriculture And Farmers Welfare And Ors WITH WRIT PETITION NO. 6378 OF 2021 Pragati Teak Wood ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 9204 OF 2021 Prisha Enterprise ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 16886 OF 2021 Karsan Mavji Patel And Co ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 18965 OF 2021 V M Timber Mart Thr Its Authorized Signatory....PETITIONER Page 1/10 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 03:20:19 ::: V/S The Union Of India Thr Its Secretary And Ors....RESPONDENT WITH WRIT PETITION STAMP NO. 18966 OF 2021 Mahajan Timber Mart Thr Its Authorized ....PETITIONER Signatory V/S The Union Of India Thr Its Secretary And Ors....RESPONDENT WITH WRIT PETITION STAMP NO. 18985 OF 2021 Wood Floor Company Thr Its Authorized ....PETITIONER Signatory V/S The Union Of India Thr Its Secretary And Ors....RESPONDENT WITH WRIT PETITION STAMP NO. 19435 OF 2021 Bhagwat Enterprises Thr. Authorized Dayabhai ....PETITIONER P Patel V/S The Union Of India Thr. Secretary And Ors ....RESPONDENT WITH WRIT PETITION NO. 4636 OF 2021 Rajkripal Lumbers Ltd. ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH Page 2/10 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 03:20:19 ::: WRIT PETITION NO. 6360 OF 2021 Parekh Industries ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6365 OF 2021 Zodiac Traders ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6368 OF 2021 Subhalaxmi Timbers ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6369 OF 2021 New Dandeli Ventures ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6374 OF 2021 Ranjit Saw Mills ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH Page 3/10 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 03:20:19 ::: WRIT PETITION NO. 6375 OF 2021 Harikrishan Traders ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6376 OF 2021 Ramani Timber Mart ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6379 OF 2021 Liberty Timber Suppliers ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6380 OF 2021 Ujala Timber Traders ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6381 OF 2021 Noor Timbers Suppliers ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH Page 4/10 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 03:20:19 ::: WRIT PETITION NO. 6382 OF 2021 Real Traders ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6383 OF 2021 Globe Industries ....PETITIONER V/S Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6384 OF 2021 Paradise Timbers Thr. Abdul Wahab Parekh ....PETITIONER V/S The Union Of India Thr. Secretary And Ors ....RESPONDENT WITH WRIT PETITION NO. 6386 OF 2021 K M Timber Mart ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6387 OF 2021 Famous Timber Traders ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH Page 5/10 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 03:20:19 ::: WRIT PETITION NO. 6390 OF 2021 Bilal Timber Mart ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6392 OF 2021 A K Exim ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6393 OF 2021 Kamlesh Timber Mart ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6397 OF 2021 Ujala Beeding Center ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 19434 OF 2021 Three Star Traders Thr. Authorized Shahbaz ....PETITIONER Abdul Rauf Parekh V/S The Union Of India Thr. Secretary And Ors ....RESPONDENT Page 6/10 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 03:20:19 ::: WITH WRIT PETITION STAMP NO. 18958 OF 2021 Zenith Industries Thr Its Authorized Signatory ....PETITIONER V/S The Union Of India Thr Its Secretary And Ors....RESPONDENT WITH WRIT PETITION STAMP NO. 18969 OF 2021 Ace Ventures Thr Its Authorized Signatory ....PETITIONER V/S The Union Of India Thr Its Secretary And Ors....RESPONDENT WITH WRIT PETITION NO. 6389 OF 2021 Gautam Timber ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 4635 OF 2021 Mahalaxmi Impex ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6361 OF 2021 Fine Timber Agency ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT Page 7/10 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 03:20:19 ::: WITH WRIT PETITION NO. 6366 OF 2021 Brown Square Wood ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 441 OF 2022 S R Iimpex ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6372 OF 2021 Hiradhan Timbers ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6396 OF 2021 Aftab Timber Supplier ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 4639 OF 2021 Yashavi Impex ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT Page 8/10 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 03:20:19 ::: WITH WRIT PETITION NO. 6363 OF 2021 Hariom Timbers ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6367 OF 2021 Sian Exim ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6371 OF 2021 Sunlight Timbers ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 6358 OF 2021 Mahalaxmi Timber Mart Thr. Ramesh J Patel ....PETITIONER V/S The Union Of India Thr. Secretary Ministry Of....RESPONDENT Agriculture And Farmers And Ors WITH WRIT PETITION STAMP NO. 18960 OF 2021 Armaan Impex Thr Its Secretary ....PETITIONER V/S The Union Of India Thr Its Secretary And Ors....RESPONDENT Page 9/10 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 03:20:19 ::: WITH WRIT PETITION STAMP NO. 22457 OF 2021 Shree Vighnaharta Trading Company Thr. ....PETITIONER Proprietor Milan Laxman Vispute V/S The Union Of India Thr. Secretary Ministry Of....RESPONDENT Agriculture And Farmers Welfare And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 24th March, 2022 P.C. :
Due to paucity of time, stand over to 22/04/2022. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 10/10 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 03:20:19 :::