Section 4(1)(a) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(a)to lease the land (except land granted for personal cultivation) to the Farming Corporation till such time as a society is actually set up, and

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