Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(g) in The Transfer Of Property Act, 1882

(g)Stipends allowed to military naval, air-force and civil pensioners of the Government and political pensions cannot be transferred;