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Calcutta High Court

Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 8 November, 2013

Author: Soumen Sen

Bench: Soumen Sen

                          GA No. 3016 of 2013
                          GA No. 3017 of 2013
                            CS 224 of 2009

                   IN THE HIGH COURT AT CALCUTTA
                            ORIGINAL SIDE


                 SHIB KRISHNA DEBUTTER ESTATE
                            VERSUS
            JANAB JALALUDDIN AHMED SIDDIQUE & ORS.




BEFORE :
THE HON'BLE JUSTICE SOUMEN SEN

DATE : 8TH NOVEMBER,2013.

For Kolkata Municipal Corporation :

Mr. Jugal Chandra Porel,Advocate Ms. Era Ghosh,Advocate Mr. Debangshu Mondal,Advocate For the defendant nos. 3,4 & 5 :
Mr. Jishnu Chowdhury,Advocate For the defendant nos. 1 & 2 :
Mr. Aniruddha Chatterjee,Advocate Mr. Syed Nurul Arefin,Advocate THE COURT :- The suit and the applications are adjourned for three weeks in order to enable the Kolkata Municipal Corporation to apportion the tax between the owner and the tenants of the premises in question.
2
All parties and the Kolkata Municipal Corporation are to act on a signed photocopy of this order on the usual undertakings.
(SOUMEN SEN,J.) S.Chandra AR(CR)