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[Cites 0, Cited by 0] [Section 62B(5)] [Section 62B] [Entire Act]

State of Jharkhand - Subsection

Section 62B(5)(iii) in Bihar Factories Rules, 1950

(iii)Where the number of workers ordinarily employed exceeds 10,000-One Safety Officer for every 2,000 workers above 10,000: