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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Himachal Pradesh - Subsection

Section 32(2)(b) in Himachal Pradesh Infrastructure Develoment Act, 2001

(b)the committees which the Board may constitute, the number of members which the Executive Committee and other Committees may consist of and the functions of the Board which they may perform under section 10;