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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(8) in Rajasthan Cinemas (Regulation) Rules, 1959

(8)Not more than 200 lb. of explosive cinematograph film shall be stored in the premises to which this licence relates, unless a specific licence has been obtained from the Chief Inspector of Explosives in the India as required by the Cinematograph Films Rules, 1948.