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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(1)(b) in The Goa, Daman and Diu Land Revenue (Partition of Holdings) Rules, 1969

(b)the tenure of the holding, that is whether held as occupant Class I, Class II or Government lessee;