Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(x) in The M.P. Society Registrikaran Adhiniyam, 1973

(x)the investment of funds, keeping of accounts and for an annual or periodical audit of accounts;