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[Cites 0, Cited by 0] [Section 489] [Entire Act]

State of Punjab - Subsection

Section 489(2) in The Punjab Municipal Act, 1999

(2)The Chief Officer may notify places at which articles of clothing, bedding and conveyances or other articles, which have been exposed to infection, shall be washed and, if he does so, no person shall wash any such thing at any place not so notified without having previously disinfected such thing.